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State of Goa - Section

Section 42 in The Goa Medical Council Rules, 1995

42. Calling of meetings.

- The Executive Committee shall ordinarily meet once every two months on such date as may be fixed by the President. The President may, whenever he thinks fit and shall, upon a written requisition of not less than 3 members and on a date not later than seven days after the receipt of such request, call an extraordinary meeting.