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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Uttar Pradesh - Subsection

Section 86(f) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(f)a copy of the Memorandum and Articles of the Association, Annual Accounts for the last three years or other similar documents as may be required;