Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(1) in Kerala Agricultural University Act, 1971

(1)The University shall have the Faculties of Basic Sciences and Humanities, Agriculture, Co-operation, Veterinary and Animal Science, Home Science, Fisheries, Forestry, Agricultural Engineering and Technology and such other Faculties as may be prescribed.