Section 337 in Rajasthan Panchayati Raj Rules, 1996
337. Administrative Control by Pramukh.
(1)Director Rural Development and Panchayati Raj shall obtain written comments of Pramukh which will be attached as a part of Annual Performance Appraisal Report of the Chief Executive Officer regarding performance of his work during the year.(2)Casual leave of Chief Executive Officer shall be sanctioned by "[Pramukh on the recommendation of the Collector] [Substituted by the Rajasthan Panchayati Raj (Second Amendment) Rules, 2008 : Rajasthan Gazette Extraordinary Part IV-C(I) dated 10.4.2008.].Tours and Inspection
