Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(2)(j) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020 (j)any other matter which is to be, or may be, prescribed or in respect of which provision is to be, or may be, made by rule.