Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in The Air (Prevention And Control Of Pollution) Rules, 1982 17. Form of annual statement of accounts of the Central Board under section 36.-The annual statement of accounts of the Central Board shall be in Forms V to IX.
