Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2) in Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960

(2)It shall come into force on such date as the State Government may, by notification in the Andhra Pradesh Gazette, appoint.