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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Odisha - Subsection

Section 181(g) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(g)store places are so constructed that-
(i)there is no risk of structural steel or prefabricated parts falling or overturning;
(ii)storage conditions generally ensue stability and avoid damage having regard to the method of storage and atmospheric conditions; and
(iii)racks are set on firm ground and designed so that units cannot move, accidentally in such store places;