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[Cites 0, Cited by 307] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(19) in The Income Tax Act, 1961

(19)"co-operative society" means a co-operative society registered under the Co-operative Societies Act, 1912 (2 of 1912), or under any other law for the time being in force in any State for the registration of co-operative societies ;