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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(e)"Disciplinary Authority", except in the case of deputationists where prescribed elsewhere by the parent Government/organization, means -
(i)Chairperson, in respect of all Group A and B posts;
(ii)Secretary of the Commission in respect of all Group C and D posts.