Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Jharkhand - Subsection Section 51(5) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (5)An extra ordinary meeting of the Steering Committee may be convened by the Chairperson at any time.
