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Delhi High Court - Orders

Nand Kishor vs The Managing Committee Of Rani Dutta ... on 26 April, 2023

Author: Najmi Waziri

Bench: Najmi Waziri, Sudhir Kumar Jain

                              $~13
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      LPA 115/2017 & CM APPL. 5767/2017
                                     NAND KISHOR                                   ..... Appellant
                                                      Through:    Mr. Arvind Kumar Sharma and Mr.
                                                                  Aniteja Sharma, Advocates.

                                                      versus

                                     THE MANAGING COMMITTEE OF RANI DUTTA ARYA
                                     VIDYALAYA & ORS                   ..... Respondents
                                                      Through:    Mr. Gaurav Bahl, Advocate for R-1 &
                                                                  R-2.
                                                                  Mr. Satyakam, ASC for GNCTD
                                                                  along with Ms. Pallavi Singh,
                                                                  Advocate.
                                                                  Mrs. Avnish Ahlawat, Standing
                                                                  Counsel, GNCTD (Services) along
                                                                  with Ms. Tania Ahlawat, Ms. Aliza
                                                                  Alam, Mr. Nitesh Kumar Singh, Ms.
                                                                  Palak Rohmetra and Ms. Laavanya
                                                                  Kaushik, Advocates for R-3 & R-4.

                                     CORAM:
                                     HON'BLE MR. JUSTICE NAJMI WAZIRI
                                     HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                                       ORDER

% 26.04.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:28.04.2023 10:38:38

List on 24.07.2023.

NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J APRIL 26, 2023/RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:28.04.2023 10:38:38