Delhi High Court - Orders
Nand Kishor vs The Managing Committee Of Rani Dutta ... on 26 April, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 115/2017 & CM APPL. 5767/2017
NAND KISHOR ..... Appellant
Through: Mr. Arvind Kumar Sharma and Mr.
Aniteja Sharma, Advocates.
versus
THE MANAGING COMMITTEE OF RANI DUTTA ARYA
VIDYALAYA & ORS ..... Respondents
Through: Mr. Gaurav Bahl, Advocate for R-1 &
R-2.
Mr. Satyakam, ASC for GNCTD
along with Ms. Pallavi Singh,
Advocate.
Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) along
with Ms. Tania Ahlawat, Ms. Aliza
Alam, Mr. Nitesh Kumar Singh, Ms.
Palak Rohmetra and Ms. Laavanya
Kaushik, Advocates for R-3 & R-4.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 26.04.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:28.04.2023 10:38:38List on 24.07.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J APRIL 26, 2023/RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:28.04.2023 10:38:38