Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Maharashtra - Subsection Section 63(a) in The Mumbai Municipal Corporation Act, 1888 (a)[* * * * * * *] [Clause (a) of this section was repealed by Bombay 3 of 1907, Section 11.]
