Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(2) in Adoption Regulations, 2017

(2)The application referred to in sub-regulation (1) shall be made by the aggrieved within seven days from the date of opinion or decision.