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Supreme Court - Daily Orders

Somnath Chugh vs Vinod Kumar Chugh on 6 July, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.6                                  COURT NO.4                     SECTION XIV

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                           No(s).   13108/2018

     (Arising out of impugned final judgment and order dated 19-04-2018
     in RCR No. 533/2016 passed by the High Court Of Delhi At New Delhi)

     SOMNATH CHUGH                                                                Petitioner(s)

                                                        VERSUS

     VINOD KUMAR CHUGH & ANR.                                                     Respondent(s)

     (FOR ADMISSION and I.R.)

     WITH

     SLP(C) No. 13366/2018 (XIV)
     (FOR ADMISSION and I.R. and IA No.74290/2018-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 06-07-2018 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                    Mr.   Sanjay Hegde, Sr. Adv.
                                          Mr.   Arvind Kumar Gupta, AOR
                                          Mr.   Gajanand Kirdiwal, Adv.
                                          Mr.   Pranjal Kishore, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

We do not find any reason to entertain these Special Leave Petitions, which are, accordingly, dismissed. However, looking to the facts of the case, we grant time to the petitioners till 31.07.2019 to vacate the premises in question, subject to filing the usual undertaking in this court within three weeks from today.

Signature Not Verified

Pending interlocutory application(s) is/are disposed of.

Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.09 16:40:18 IST Reason:
            (JAYANT KUMAR ARORA)                                               (RENU DIWAN)
              COURT MASTER                                                 ASSISTANT REGISTRAR