Section 38(2)(d) in The Prevention Of Terrorism Act, 2002

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(d) in The Prevention Of Terrorism Act, 2002

(d)a particular description of facts establishing probable cause to believe that additional communications of the same type will occur thereafter; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 38(2)(d) in The Prevention Of Terrorism Act, 2002