Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112(8)] [Section 112] [Entire Act] State of Tripura - Subsection Section 112(8)(a) in Tripura State Goods and Services Tax Act, 2017 (a)in full such part of the amount of tax, interest, fine, fee and penalty arising from the impugned order, as is admitted by him, and