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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(4)Manufacturers, it they so desire, may put their additional locks on all stills, receivers, and the like but shall be bound to open such locks when required by the Officer-in-charge to allow free inspection.