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Calcutta High Court

Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 23 December, 2019

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD 4
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                   CS 79 OF 2011
                              NARENDRA KUMAR BERLIA
                                       Versus
                             OM PRAKASH BERLIA & ORS.


      BEFORE:

      The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 23rd December, 2019.

Mr. Aviroop Mitra, Advocate ..for defendants 1 & 2.

Ms. D. Adhikary, Advocate Mr. R. Banerjee, Advocate Ms. Anindita Mukherjee, Advocate ...for defendants 3,5 & 16 Ms. Iti Dutta, Advocate Mr. Chayan Gupta, Advocate ...for defendant Mr. S.E. Huda, Advocate ...for defendant 6 The Court :- Even at the second call the defendant nos. 1 and 2 are unable to proceed with the cross examination of the plaintiff's second witness, who is present in Court.

However, purely in the interest of justice, the suit is adjourned and will appear in the monthly list of January 2020.

(ARINDAM MUKHERJEE, J.) GH.