Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 23 December, 2019
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD 4
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS 79 OF 2011
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 23rd December, 2019.
Mr. Aviroop Mitra, Advocate ..for defendants 1 & 2.
Ms. D. Adhikary, Advocate Mr. R. Banerjee, Advocate Ms. Anindita Mukherjee, Advocate ...for defendants 3,5 & 16 Ms. Iti Dutta, Advocate Mr. Chayan Gupta, Advocate ...for defendant Mr. S.E. Huda, Advocate ...for defendant 6 The Court :- Even at the second call the defendant nos. 1 and 2 are unable to proceed with the cross examination of the plaintiff's second witness, who is present in Court.
However, purely in the interest of justice, the suit is adjourned and will appear in the monthly list of January 2020.
(ARINDAM MUKHERJEE, J.) GH.