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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in The Gujarat Public Moneys (Recovery of Dues) Act, 1979

(g)"industrial undertaking" includes any undertaking for the manufacture, preservation, storage or processing of goods or mining or the hotel industry or the transport of passengers or goods or the generation or distribution of electricity or any other form of energy or for the development of any contiguous area of land as an industrial estate.