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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(g) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(g)"No Vending Zone" means any area, place, location or a zone or part of it which is declared for not carrying on vending activities;