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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(6)(d) in The Maharashtra University of Health Sciences Act, 1998

(d)The Management Council shall, within the time limit so fixed, report to the Chancellor through the Vice-Chancellor the action which has been taken or is proposed to be taken on the advice tendered by him;