Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] International Treaty - Section Section 4 in Extradition Treaty between the Republic of India and the State of Kuwait 4. The provisional arrest and remand shall be made in accordance with the legal procedures of the Requested Party. Article 10
