Madhya Pradesh High Court
Girish vs Hemamalini on 18 November, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 4845 of 2022 (GIRISH Vs HEMAMALINI) Dated : 18-11-2022 None for the petitioner even when the matter is taken up in the second round.
Adjourned.
List after 4 weeks with no liberty to mention.
(PRANAY VERMA) JUDGE SS/-
Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 11/22/2022 4:11:41 PM