Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(ix) in The Kalyani University Act, 1981

(ix)to prescribe [with the approval of the State Government,] [Words inserted by W.B. Act 9 of 1998.] the minimum qualifications for posts of officers, Teachers and other employees of the University;