Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Kerala - Subsection Section 96(3) in Mahatma Gandhi University Act 1985 (3). In making an order under sub-section (2), the persons who have opted under subsection (1) to serve in connection with the affairs of the Mahatma Gandhi University shall be given preference.
