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State of Madhya Pradesh - Section

Section 229 in The M.P. Irrigation Rules, 1974

229.

The total area of the outlets under command for [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] shall be distributed in 168 hours (or week) and timings for individuals shall be fixed in proportion to their holdings under command of the outlets under osrabandi. The timings shall start from Sunday at 8.00 a.m.