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Union of India - Section

Section 38 in The Designs Act, 2000

38. Certificate of Controller to be evidence.—

A certificate purporting to be under the hand of the Controller as to any entry, matter or thing which he is authorized by this Act, or any rules made thereunder to make or do, shall be prima facie evidence of the entry having been made, and of the contents thereof, and of the matter or thing having been done or left undone.