Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 58 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 58. Reserve fund. - Every Water Users' Association shall maintain such "Reserve Fund" and utilise the same in the manner as prescribed,
