Section 77 in Industrial Disputes (Central) Rules, 1957
77. Maintenance of seniority list of workmen.
- The employer shall prepare a list of all workmen in the particular category from which retrenchment is contemplated to be arranged according to the seniority of their service in that category and cause a copy thereof to be pasted on a notice board in a conspicuous place in the premises of the industrial establishment at least seven days before the actual date of retrenchment.
