Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(b) in The Maharashtra Casinos (Control and Tax) Act, 1976

(b)"casino games" means all or any of such games of wagering or betting, including games of chance played by means of any machine or instrument, as may be prescribed from time to time;