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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(7) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(7)After enlistment, the student shall be granted a certificate showing enlistment number, signed by the Secretary or any other officer of the Council authorised by the Secretary in this behalf.