Section 102(1)(b) in The Maharashtra Universities Act, 1994

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State of Maharashtra - Subsection

Section 102(1)(b) in The Maharashtra Universities Act, 1994

(b)[ Salary Fund.- [This entry was substituted by Maharashtra 55 of 2000, section 59(a).]

(i)for all posts approved by the State Government;

(ii)for all other posts separately;]