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State of Rajasthan - Section

Section 220 in Rajasthan District Board Account Rules

220.

A register shall be maintained in Form of Register of Miscellaneous Demands for noting the advances made out of the Provident Fund. As soon as an advance is sanctioned and paid, it shall be entered in this register and repayments noted as they are made.Note. - These rules are supplementary to the District Board Provident Fund Rules which shall be issued separately.