Section 118(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(c)[ manner of consultation of the Vitta Samiti of the Zila Panchayat by its Karya Samiti and of the Vitta Evam Vikas Samiti, the Shiksha Samiti and the Samata Samiti of the Kshettra Panchayat by its Karya Samiti in regard to budget;] [Substituted by U.P. Act No. 9 of 1994.]