Madhya Pradesh High Court
Manoj Kushwaha vs The State Of Madhya Pradesh on 10 January, 2020
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 MCRC-126-2020 The High Court Of Madhya Pradesh MCRC-126-2020 (MANOJ KUSHWAHA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 10-01-2020 Upon request of learned counsel for the applicant, list this case on 24.01.2020.
(ATUL SREEDHARAN) JUDGE rk.
Digitally signed by RAVIKANT KEWAT Date: 17/01/2020 15:32:04