Bombay High Court
Jansukh Apartment Co Operative Housing ... vs The Mumbai Municipal Corporation Of ... on 21 April, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
2023:BHC-OS:3253-DB
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1251 OF 2023
WITH
INTERIM APPLICATION (L) NO.10909 OF 2023
Jansukh Apartment Co-operative
Housing Society Limited ...Petitioner
V/s.
The Mumbai Municipal Corporation
of Greater Mumbai & Ors. ...Respondents
...
Mr. R. D. Soni a/w Dharam Sharma, Mrs. Uma Sharma i/b. Dharam &
Co. for the petitioner.
Mr. Kunal Waghmare for MCGM.
Mr. Bhavin Gada a/w Vasim Shaikh, Suraj R. Shukla for respondent no.5.
Mr. Dishang Shah i/b. P.M. Shah for respondent no.6.
...
CORAM : G. S. KULKARNI AND
KAMAL KHATA, JJ.
DATED : 21ST APRIL 2023.
P.C. :
1. This is an Interim Application filed in a disposed Writ Petition.
The said application will not be maintainable, hence, keeping all contentions of the petitioner-applicant to adopt appropriate proceedings, we dispose of this application.
2. The grievance of the applicant is that some construction is illegally 1/2
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3. All contentions of the parties are expressly kept open.
4. Interim Application disposed of.
(KAMAL KHATA, J.) (G.S. KULKARNI, J.) 2/2
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