Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 22(B) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001 (B)the date from which he has been appointed on a regular basis to the same or equivalent grade in his parent Department,
