Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82A] [Entire Act] State of Odisha - Subsection Section 82A(3) in The Orissa Co-operative Societies Rules, 1965 (3)Provisions of Rules 72, 73, 74(1), 75(2), 77, 78, 79, 80, 81, and 82 shall mutatis mutandis apply in respect of a dispute referred to the Tribunal under Section 67-B.]
