Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 43] [Entire Act] NCT Delhi - Subsection Section 43(7) in Delhi Sales Tax Act, 1975 (7)Save as provided in section 45, an order passed by Appellate Tribunal on appeal shall be final.
