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Union of India - Section

Section 86 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

86. Captain and Commander.

- Captains and Commanders, when attending as members of a court-martial, shall be received by a Petty Officer's guard, but such guard shall present arms only to the President of the Court.Explanation. - When the officers referred to in Regulations 82 to 86 proceed on board any of Indian Naval Ships or arrive at naval establishments, otherwise than by boat, in circumstances under which they would be flying their flags or pendants if they had proceeded by boat, they shall receive the marks of respect laid down in those Regulations.