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State of Uttar Pradesh - Section

Section 40 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

40.

The Committee of Management shall not propose to the District Inspector of Schools, the termination of sendees of a confirmed teacher or head of institution unless a resolution to this effect has been passed at its meeting specially convened for the purpose and by a two-third majority present and voting.