Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 11 in The Himachal Pradesh, Registration of Money-Lenders' Act, 1976 11. Exemption. - The State Government may, by notification, exempt any person or class of persons from the operation of this Act or from any of the provisions thereof.
