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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(3) in The Rajasthan Boiler Operation Engineers' Rules, 1967

(3)The proceeding of any such enquiry together with the findings thereon shall be forwarded by the officer conducting the enquiry where he is not the Chairman, to the Secretary for consideration of the Board.