Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(3) in Telangana Panchayat Raj Act, 2018

(3)All moneys received by the Gram Panchayat shall be lodged in the nearest Government treasury:Provided that the amounts received as funds under the schemes of Central or State Government from time to time, shall be lodged in nearby Nationalized Banks or Cooperative Banks or Post Offices in such manner as may be prescribed.