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Allahabad High Court

Mohd. Naim & Others vs State Of U.P. & Others on 29 July, 2010

Author: Ran Vi°Ai Singh

Bench: Ran Vi°Ai Singh

Court No. - 35

Case :- WRIT - C No. - 40607 of 2010
Petitioner :- Mohd. Naim & Others
Respondent :- State Of U.P. & Others

Petitioner Counsel :- D.K. Tripathi
Respondent Counsel :- C.S.C.,Mahesh Narain Singh,S.K. Maurya

Hon'ble Ran Vi°ai Singh,J.

Passed over on the illness slip of learned counsel for the petitioners. Order Date :- 29.7.2010 Pratima