Allahabad High Court
Mohd. Naim & Others vs State Of U.P. & Others on 29 July, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 35 Case :- WRIT - C No. - 40607 of 2010 Petitioner :- Mohd. Naim & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- D.K. Tripathi Respondent Counsel :- C.S.C.,Mahesh Narain Singh,S.K. Maurya Hon'ble Ran Vi°ai Singh,J.
Passed over on the illness slip of learned counsel for the petitioners. Order Date :- 29.7.2010 Pratima