Madhya Pradesh High Court
Arun Kumar Gadwal vs The State Of Madhya Pradesh on 31 July, 2019
1 CRA-6199-2019 The High Court Of Madhya Pradesh CRA-6199-2019 (ARUN KUMAR GADWAL Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 31-07-2019 Parties through their counsel. As prayed by learned counsel for the appellant, list tomorrow i.e. 01/08/2019.
(RAJEEV KUMAR DUBEY) JUDGE as Digitally signed by ANURAG SONI Date: 01/08/2019 11:15:08