Delhi High Court - Orders
National Campaign Committee For ... vs Delhi Building And Other Construction ... on 6 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~7 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13846/2022 & CM APPL. 42347/2022
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL
LEGISLATION ON CONSTRUCTION LABOUR ..... Petitioner
Through: Mr. Chirayu Jain, Advocate
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
BOARD & ORS ...... Respondents
Through: Mr. Abhay Dixit, Mr. Rishabh
Pandey, Advocates for R-1
Mr. Anurag Ahluwalia, CGSC with
Mr.Rahul Sharma, Advocate for UOI
Ms. Anushka Singh, Advocate for
Ms.Urvi Mohan, Mr. Naman Jain,
Advocates
+ W.P.(C) 12407/2022 & CM APPL. 37268/2022
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL
LEGISLATION ON CONSTRUCTION LABOUR ..... Petitioner
Through: Mr. Chirayu Jain, Advocate
versus
DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
BOARD & ORS ...... Respondents
Through: Mr. Abhay Dixit, Mr. Rishabh
Pandey, Advocates for R-1
Mr. Anurag Ahluwalia, CGSC with
Mr.Rahul Sharma, Advocate for UOI
Ms. Anushka Singh, Advocate for
Ms.Urvi Mohan, Mr. Naman Jain,
Advocates
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA W.P.(C) 13846/2022 & W.P.(C) 12407/2022 Page 1 of 2
Signing Date:07.12.2022
18:22:34
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 06.12.2022
1. Only Respondent No.1 has filed the counter affidavit in the matter. Learned Counsel for the Petitioner prays for and is granted four weeks' time to file a rejoinder.
2. The remaining Respondents are granted four weeks' time to file their counter affidavits.
3. List on 18.04.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 06, 2022 hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA W.P.(C) 13846/2022 & W.P.(C) 12407/2022 Page 2 of 2 Signing Date:07.12.2022 18:22:34