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Delhi High Court - Orders

National Campaign Committee For ... vs Delhi Building And Other Construction ... on 6 December, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                             $~7 & 17
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      W.P.(C) 13846/2022 & CM APPL. 42347/2022
                                    NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL
                                    LEGISLATION ON CONSTRUCTION LABOUR          ..... Petitioner
                                                 Through: Mr. Chirayu Jain, Advocate

                                                           versus

                                    DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
                                    BOARD & ORS                             ...... Respondents
                                                 Through: Mr. Abhay Dixit, Mr. Rishabh
                                                          Pandey, Advocates for R-1
                                                          Mr. Anurag Ahluwalia, CGSC with
                                                          Mr.Rahul Sharma, Advocate for UOI
                                                          Ms. Anushka Singh, Advocate for
                                                          Ms.Urvi Mohan, Mr. Naman Jain,
                                                          Advocates

                             +      W.P.(C) 12407/2022 & CM APPL. 37268/2022
                                    NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL
                                    LEGISLATION ON CONSTRUCTION LABOUR          ..... Petitioner
                                                 Through: Mr. Chirayu Jain, Advocate

                                                           versus

                                    DELHI BUILDING AND OTHER CONSTRUCTION WORKERS
                                    BOARD & ORS                             ...... Respondents
                                                 Through: Mr. Abhay Dixit, Mr. Rishabh
                                                          Pandey, Advocates for R-1
                                                          Mr. Anurag Ahluwalia, CGSC with
                                                          Mr.Rahul Sharma, Advocate for UOI
                                                          Ms. Anushka Singh, Advocate for
                                                          Ms.Urvi Mohan, Mr. Naman Jain,
                                                          Advocates




Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA              W.P.(C) 13846/2022 & W.P.(C) 12407/2022                  Page 1 of 2
Signing Date:07.12.2022
18:22:34
                                     CORAM:
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                           ORDER

% 06.12.2022

1. Only Respondent No.1 has filed the counter affidavit in the matter. Learned Counsel for the Petitioner prays for and is granted four weeks' time to file a rejoinder.

2. The remaining Respondents are granted four weeks' time to file their counter affidavits.

3. List on 18.04.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 06, 2022 hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA W.P.(C) 13846/2022 & W.P.(C) 12407/2022 Page 2 of 2 Signing Date:07.12.2022 18:22:34