Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 527(6)] [Section 527] [Entire Act]

State of West Bengal - Subsection

Section 527(6)(g) in Kolkata Municipal Corporation Act, 1980

(g)facilities for storage, preparation and cooking of food and for the disposal of rubbish, filth and other polluted matter end the building shall be deemed to be unfit as aforesaid if and only if ,t is so defective in one or more of the matters as aforesaid that it is not reasonably suitable for occupation in that condition.