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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in General Statutes of the Dr. M.G.R. Medical University

(2)any question the answer to which involves an excessive amount of time and labour.
(c)The decision of the Governing Council be final and no discussion thereon shall be permitted at any meeting of the Senate.